(1.) In this Writ petition the petitioner has challenged order dt. 24/5/2018 (P7) passed by the District Magistrate, Kaithal (Respondent No.2).
(2.) The Back Ground Facts
(3.) The Writ petitioner is a financial institution.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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