LAWS(P&H)-2022-3-197

PANKAJ KUMAR Vs. ORIENTAL INSURANCE CO. LTD.

Decided On March 21, 2022
PANKAJ KUMAR Appellant
V/S
ORIENTAL INSURANCE CO. LTD. Respondents

JUDGEMENT

(1.) Heard in physical mode.

(2.) This is an application under Ss. 5 and 14 of the Limitation Act, 1963 for condonation of delay of 1047 days in filing the present appeal.

(3.) For the reasons stated in the application, the same is allowed. The delay of 1047 days in filing the present appeal is condoned.