LAWS(P&H)-2022-7-4

MEGHA KHATTAR Vs. KAPIL DEV

Decided On July 15, 2022
Megha Khattar Appellant
V/S
KAPIL DEV Respondents

JUDGEMENT

(1.) Prayer in this petition is for transfer of the petition filed under Sec. 13 of the Hindu Marriage Act, pending in the Family Court, Fatehabad (Camp at Tohana) to the competent Court of jurisdiction at Sirsa.