(1.) Allowed as prayed for, subject to all the just exceptions.
(2.) Amended memo of parties is taken on record.
(3.) By this order, five cases i.e RSA-208-2010, RSA-1548- 2010, CR-1610-2017, CR-2416-2017 and CR-2409-2017 shall stand disposed of.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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