(1.) This petition has been filed under Sec. 439 Cr.P.C. for grant of regular bail to the petitioner in case F.I.R. No.96 dtd. 7/3/2022 registered under Ss. 15, 27-A and 29/61/85 of the Narcotic Drugs and Psychotropic Substance Act (in short "NDPS Act") at Police Station Pehowa, District Kurukshetra (Haryana).
(2.) The petitioner is ordered to be released on bail on his furnishing bail/surety bonds to the satisfaction of the Ld. Illaqua Magistrate/Trial Court/Duty Magistrate, concerned.