Home
About Us
Support
Browse Database
Contact Us
LOGIN
LAWS(P&H)-2022-8-66
PRINCIPLE SHAMSHER SINGH Vs. STATE OF PUNJAB
Decided On August 22, 2022
Principle Shamsher Singh
Appellant
V/S
STATE OF PUNJAB
Respondents
JUDGEMENT
(1.) The application is allowed, as prayed for subject to all just exceptions.
Click here to view full judgment.