GURSHARAN KAUR Vs. GAGANPREET SINGH

JUDGEMENT

(1.) Prayer in this petition is for transfer of the petition filed by the respondent-husband under Sec. 12 of the Hindu Marriage Act, 1955, titled as Gaganpreet Singh vs. Gursharan Kaur, pending before the District Judge, Fazilka to the competent Court of jurisdiction at Kharar, District SAS Nagar.