(1.) Noticing the prayer made in the application, it is allowed.
(2.) Hearing of the main case is preponed from 5/12/2022 to today and it is ordered to be taken on Board. CRM-41469-2022
(3.) Application is allowed as prayed for.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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