JATINDER SINGH Vs. STATE OF U.T. CHANDIGARH

JUDGEMENT

(1.) This is a petition seeking regular bail in case of FIR No. 51 dtd. 8/3/2018, under Ss. 406, 420, 120-B IPC, 1860 and later on added Sec. 201 IPC, 1860, registered at Police Station Sarangpur, Chandigarh.

(2.) Learned counsel for the petitioner claims parity with co-accused Manu Sandal, who was granted regular bail by this court on 17/2/2022.

(3.) On 17/2/2022, this court passed the following order: