(1.) This is an application for condonation of delay of 12 days in refiling the appeal.
(2.) For the reasons mentioned in the application, the same is allowed and delay of 12 days in re-filing the appeal is condoned.
(3.) CM stands disposed off.RSA-1571-2020
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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