(1.) Application is for condonation of delay of 239 days in filing the appeal.
(2.) Keeping in view the averments made in the application, the application is allowed and delay is condoned.
(3.) CRM stands disposed of. CRM-A-551-2022
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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