(1.) The petitioner seeks setting aside of order dtd. 22/9/2017 (Annexure P- 3) vide which the petitioner was declared a proclaimed offender.
(2.) At the time of issuance of notice of motion on 17/1/2022, the following order was passed:
(3.) No reply is forthcoming.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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