(1.) This common order shall dispose of the above said two miscellaneous petitions that have been filed by the petitioner Ram Bhul Singh. CRM-M-34678-2019 seeks quashing of FIR No. 331 dtd. 19/8/2019 (Annexue P-10) registered under Ss. 420, 465, 468, 471 and 120-B of the Indian Penal Code, 1860 at Police Station Rai, Disrict Sonepat and all other subsequent proceedings arising there from.
(2.) The CRM-M-25541 of 2020 on the other hand seeks quashing of FIR No. 227 dtd. 7/6/2019 registered under Ss. 323, 452 and 427 of the Indian Penal Code at Police Station Rai, District Sonepat and all consequential proceedings arising therefrom.
(3.) Since the CRM-M-25541 of 2020 relates to the FIR that was registered prior the point of time i.e. 7/6/2019, hence, the facts of the said case are being summarized in brief as under:-