(1.) The petitioner has come up before this Court for quashing of impugned FIR No.56 dtd. 3/5/2022 registered under Ss. 447, 511, 506, 148, 149 IPC and Sec. 25,27 of the Arms Act, 1959.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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