LAWS(P&H)-2022-2-113

BEENA Vs. MANOJ

Decided On February 28, 2022
BEENA Appellant
V/S
MANOJ Respondents

JUDGEMENT

(1.) CM-1109-C-2022

(2.) This application has been filed for condonation of delay of 07 days in filing the appeal.

(3.) The application is allowed and delay of 07 days in filing the appeal is condoned.