(1.) The present petition has been filed under Sec. 482 Cr.P.C. for issuance of direction to respondents No. 2 and 3 for taking legal action against the official respondent No. 4 as grievance mentioned in representation dtd. 9/2/2022 (Annexure P-1).
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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