(1.) This is a petition seeking regular bail in case of FIR No.3 dtd. 9/1/2021, under Ss. 22 of NDPS Act, 1985, registered at Police Station Ghall Khurd, District Ferozepur.
(2.) Learned counsel for the petitioner seeks permission to withdraw the present petition with liberty to file fresh one with better particulars.
(3.) Dismissed as withdrawn with liberty as prayed for.