(1.) This is an application for condonation of delay of 28 days in refiling the petition.
(2.) For the reasons stated in the application, delay of 28 days in refiling the petition is condoned.
(3.) CM stands disposed off.CR-6833-2019
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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