LAWS(P&H)-2022-4-23

SANJAY Vs. CENTRAL BUREAU OF INVESTIGATION

Decided On April 29, 2022
SANJAY Appellant
V/S
CENTRAL BUREAU OF INVESTIGATION Respondents

JUDGEMENT

(1.) Prayer in this petition is for grant of anticipatory bail to the petitioner in FIR No.RC6(S)/2017/CBI/SCB/CHG dtd. 14/2/2017 registered under Ss. 148, 149, 188, 395, 397, 427, 436, 506 (earlier registered as FIR No.102 dtd. 26/2/2016 under Ss. 148, 149, 188, 395, 427, 436, 506 IPC at Police Station Urban Estate, Rohtak) at Police Station CBI, SCB, Chandigarh.