LAWS(P&H)-2022-8-19

VISHALI Vs. GOURAV KUMAR

Decided On August 02, 2022
VISHALI Appellant
V/S
Gourav Kumar Respondents

JUDGEMENT

(1.) Prayer in this petition is for transfer of the Civil Suit No.722 of 2020 titled as "Gourav Kumar vs Vishali @ Rupali and others", pending in the Civil Judge (Jr. Division), Fazilka to the competent Court of jurisdiction at Moga.

(2.) Vide order dtd. 10/12/2020, the following order was passed:-

(3.) Counsel for the petitioner has also argued that on account of a Civil Suit No.722 of 2020 filed by the respondent/husband, the petitioner is facing great difficulty in prosecuting the said case as there is a distance of about 143 Kms from Moga to Fazilka.