(1.) The petitioner is seeking anticipatory bail in FIR No.17 dtd. 19/1/2021 registered under Ss. 314 and 304-A of the IPC at Police Station Civil Lines Batala, District Batala.
(2.) In pursuance to the order dtd. 18/6/2021, the petitioner has joined investigation. Order dtd. 18/6/2021 is as under:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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