(1.) By this order, I propose to dispose of the Civil Writ Petitions No. 15656 of 2010, 11695 of 2010, 2613 of 2011, 7067 of 2010, 8154 of 2010, 8659 of 2010, 8728 of 2010, 8785 of 2010, 8810 of 2010, 9143 of 2010, 9239 of 2010, 9815 of 2010, 9820 of 2010, 9994 of 2010, 10069 of 2010, 10106 of 2010, 10174 of 2010, 10476 of 2010, 10552 of 2010, 11473 of 2010, 11678 of 2010, 13561 of 2010, 14534 of 2010, 17241 of 2010, 17823 of 2010, 18050 of 2010, 18263 of 2010, 18288 of 2010, 19053 of 2010, 19058 of 2010, 20071 of 2010, 20204 of 2010, 20485 of 2010, 20711 of 2010, 21864 of 2010, 21910 of 2010, 21917 of 2010, 22232 of 2010, 22937 of 2010, 23432 of 2010, 458 of 2011, 1360 of 2011, 2068 of 2011, 5322 of 2011, 5678 of 2011, 6308 of 2011, 7153 of 2011, 8507 of 2011, 8520 of 2011, 9381 of 2011, 10261 of 2011, 10283 of 2011, 10484 of 2011, 12221 of 2011, 13293 of 2011, 14342 of 2011, 15592 of 2011, 15944 of 2011, 16979 of 2011, 19312 of 2011, 19998 of 2011, 21085 of 2011, 23688 of 2011, 1295 of 2012, 8086 of 2012, 8087 of 2012, 8108 of 2012 and 8335 of 2012 wherein challenge is to the selection and appointment of Physical Training Instructors (in short 'PTIs') in pursuance to an advertisement dated 20.7.2006 for filling up 1983 posts belonging to various categories with a prayer to quash the selection list dated 10.4.2010. Briefly the facts are that advertisement No. 6/2006 was published on 20.7.2006 by the Haryana Staff Selection Commission (in short 'Commission') for filling up various posts, category No. 23 whereof dealt with 1983 posts of PTIs. Break-up of the posts of different categories was as follows :
(2.) The last date for submission of application form was 21.8.2006. Under the heading 'Special Instructions' it was stated as follows :-
(3.) In pursuance to the advertisement, petitioners being eligible applied for the post within time. Notice dated 28.12.2006 was published in various newspapers to the candidates by the Commission that the written examination shall be held for the post of PTIs on 21.1.2007. It was stated therein that this examination was to have 100 objective type multiple choice questions and each question was to carry two marks. Minimum qualifying marks in the written test were also prescribed for different categories which reads as follows :-