LAWS(P&H)-2012-3-173

MUNSHI RAM Vs. STATE OF PUNJAB & ORS.

Decided On March 29, 2012
MUNSHI RAM Appellant
V/S
State of Punjab and Ors. Respondents

JUDGEMENT

(1.) The Civil Writ Petition No. 17704 of 1997 was disposed of on 4.10.2008 with the following directions:-