LAWS(P&H)-2012-8-480

PARAM JYOTI Vs. UNION OF INDIA AND OTHERS

Decided On August 24, 2012
PARAM JYOTI Appellant
V/S
UNION OF INDIA AND OTHERS Respondents

JUDGEMENT

(1.) C.M.No.3688-CWP of 2012

(2.) CM disposed of.

(3.) This is a review application filed under Order 47 Rule 1 read with Section 114 of the Code of Civil Procedure seeking review of the order dated 25.11.2011 passed by this Court.