(1.) The matter addressed in this writ petition has already been a subject of disposal in C.W.P. No. 4262 of 2006 and batch of cases. The operative part of the said judgment is reproduced as under:
(2.) The writ petition is allowed on the above terms.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN