REGENT COMPUTRONICS PVT. LTD.

JAGMAL Appellant

V/S

State Of Haryana And Ors Respondents

Referred Judgements :-

STATE OF BIHAR VS. MADAN MOHAN SINGH [REFERRED]
GUJARAT STATE DY EXECUTIVE ENGINEERS ASSOCIATION VS. STATE OF GUJARAT [REFERRED]
MADANLAL VS. STATE OF JAMMU AND KASHMIR [REFERRED]
PREM SINGH VS. HARYANA STATE ELECTRICITY BOARD [REFERRED]
SURINDERSINGH VS. STATE OF PUNJAB [REFERRED]
MUKUL SAIKIA VS. STATE OF ASSAM [REFERRED]

JUDGEMENT

(1.) C.M. No. 10392 of 2012

(2.) Allowed as prayed for. Annexures P-18 to P- 21 are taken on record. C.M. No. 6673 of 2012 Allowed as prayed for. Annexures P-15 to P- 17 are taken on record. CWP No. 8494 of 2010

(3.) Written statement on behalf of respondents No. 1 to 3 filed in Court, taken on record.

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JAGMAL Vs. STATE OF HARYANA AND ORS

Referred Judgements :-

JUDGEMENT

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