LAWS(P&H)-2002-10-51

HARBANS SINGH Vs. PUNJAB NATIONAL BANK

Decided On October 03, 2002
HARBANS SINGH Appellant
V/S
PUNJAB NATIONAL BANK Respondents

JUDGEMENT

(1.) NOTICE of motion.

(2.) MR . H.R. Bansal, Advocate accepts notice on behalf of respondent No. 3.

(3.) COUNSEL for the parties heard.