LAWS(P&H)-2002-8-45

KARAM SINGH Vs. GURDIAL SINGH

Decided On August 08, 2002
KARAM SINGH Appellant
V/S
GURDIAL SINGH Respondents

JUDGEMENT

(1.) These are 4 petitions under section 16 of the Punjab Land Revenue Act, 1887 seeking to revise the order dated 10.9.1999 of the Commissioner (Appeals), Jalandhar Division, Jalandhar, the order dated 31.3.1993 of the Additional Deputy Commissioner-cum-Collector, Tarn Taran, and the order dated 28.9.1992 of the Assistant Collector IInd Grade, Tarn, Taran, in proceedings for correction of khasri girdwari w.e.f. Sauni 1992 of land comprised in : <FRM>JUDGEMENT_193_TLP&H0_2002(1).html</FRM>