(1.) AT the instance of the Revenue, the following question of law has been deferred to this court by the Income-tax Appellate Tribunal (for short "the Tribunal") under Section 256(1) of the Income-tax Act, 1961 (for short "the Act") :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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