(1.) 1. The petitioners, who are landlords, have filed the present revision petition against the order passed by both the Courts below, vide which their application for ejectment of the respondent -tenant on the ground of non -payment of rent was dismissed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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