(1.) This judgment of mine will be disposed of C.W.P. Nos. 11832 and 10326 of 1989, as common question of law and fact are involved in both the cases. However, a brief reference to the facts of each case is required.
(2.) C.W.P. No. 11832 of 1989.
(3.) C.W.P. No. 10326 of 1989
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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