LAWS(P&H)-1991-4-164

GURPARKASH SINGH MANN Vs. THE STATE OF PUNJAB

Decided On April 15, 1991
GURPARKASH SINGH MANN Appellant
V/S
STATE OF PUNJAB Respondents

JUDGEMENT

(1.) This judgment will dispose of C.W.P. No. 2141 of 1982 and C.W.P. No. 3313 of 1982.

(2.) Facts of C.W.P. No. 2141 of 1982 :

(3.) Facts of C.W.P. No. 3313 of 1982: