(1.) The Hindustan Commercial Bank Limited, Jagraon Branch (Ludhiana), wrote a letter dated 2.8.1979 to the Station House Officer, Police Station, Jagraon and verbatim of the said complaint is as under :
(2.) That the complainant Bank had the dealings with the Firm M/s. Babu Ram Pawan Kumar, Jagraon Mandi, whose partners are 1. Shri Pawan Kumar s/o. Shri Babu Ram, 2. Smt. Bimla Rani wife of Shri Babu Ram, Shri Babu Ram, aforesaid functioned as Manager of the Firm and he had the authority to act on behalf of the firm in each and every respect and they gave this undertaking to the Bank.
(3.) That the Firm even sometimes got overdraft from the Bank and there was practice of purchasing Goods Receipt and Hundies and the Hundies drawn by the Consignee.