(1.) THIS appeal is directed against tie judgment and decree dated 12 -11 -1986 passed by the Additional District Judge (IV), Faridabad.
(2.) SITTING up the following pedigree table -
(3.) ON the pleading of the parties, the following issues were framed: -
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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