(1.) DISTRICT Food and Supply Controller, Faridkot, reported to S. S.P. Faridkot, vide his memo No. 90/8576 dated 4th July, 1990 its follows :-
(2.) I have heard Shri J. S. Chahal, Advocate, for the petitioners, Shri J. S. Toor, Advocate, for the State and have carefully gone through the contents of the First Information Report and its supporting material.
(3.) THEN again complaint in regard to the gas cylinders having been found underweight could in terms of section 72 clause (a) of the Standard Weights and Measures Act, 1976 be filed by Director of Metrology in writing to the Judicial Magistrate First Class having jurisdiction in the area at Moga. The relevant legal provisions read :-