(1.) This judgment will dispose of C.W.P. No. 14476 of 1990 and 2765 of 1991 since identical questions of law and fact arise for determination therein.
(2.) Reference to relevant facts has been made from the pleadings in C.W.P. Nos. 14476 of 1990 :-
(3.) The facts :-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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