(1.) The petitioner impugned the order of the trial court dated 28th January, 1989, whereby the evidence of the plaintiff was closed under Order 17 Rule 3 Civil Procedure Code. It reads as follows:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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