S K AGGARWAL Vs. CHAIRMAN AND MANAGING DIRECTOR

JUDGEMENT

(1.) The only prayer of the petitioner now is that he be given a posting according to his status.

(2.) We accordingly hereby dispose of this writ petition with a direction to the respondent-Bank to give a posting to the petitioner according to his status, not necessarily at Karnal, but anywhere as the Bank may deem proper. Order accordingly.