REGENT COMPUTRONICS PVT. LTD.

NAURATA Appellant

V/S

MEGH RAJ Respondents

Referred Judgements :-

THAKUR MADHO SINGH AND ANOTHER V/S. LT. JAMES R.R. SKINNER AND ANOTHER [REFERRED]
FAIZ MOHAMMAD V/S. FAJAR ALI KHAN [REFERRED]
RAM LAL V/S. RAJA RAM AND ANOTHER [REFERRED]
ARJAN SINGH V/S. MOHAN SINGH ETC. [REFERRED]
MST. DHAPAN V/S. RAM ETC. [REFERRED]
RATI RAM ETC. V/S. MAM CHAND ETC. [REFERRED]
BISHAN SINGH VS. KHAZAN SINGH [REFERRED]
ALI MOHAMMAD AND ANR VS. MOHAMMAD DIN AND ORS [REFERRED]

JUDGEMENT

(1.) Regular Second Appeal No. 1781 of 1960 and Nos. 80 and 81 of 1961 will be disposed of together because they raise the same question of law. As a matter of fact, the three suits, out of which these three regular second appeals arise, were consolidated and disposed of by a single judgment by the trial Court and appeals from them were also decided by one judgment by the learned Additional District Judge, Karnal.

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NAURATA Vs. MEGH RAJ

Referred Judgements :-

JUDGEMENT

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