(1.) CM-13740-CII-2021
(2.) This application has been filed on behalf of the respondents No.1 and 2 to place on record Annexure R-1/1 to Annexure R-1/4.
(3.) It is submitted that the documents are essential for deciding the revision petition, thus the application be allowed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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