REGENT COMPUTRONICS PVT. LTD.

DALBIR SINGH Appellant

V/S

STATE OF PUNJAB Respondents

Referred Judgements :-

STATE OF KARNATAKA VS. L. MUNISWAMY [REFERRED TO]
STATE OF HARYANA VS BHAJAN LAL. [REFERRED TO]
KULWINDER SINGH AND OTHERS VS STATE OF PUNJAB AND ANOTHER. [REFERRED TO]
B S JOSHI VS. STATE OF HARYANA [REFERRED TO]
GIAN SINGH VS. STATE OF PUNJAB [REFERRED TO]

(1.) Matter has been taken up through video conferencing via Webex facility in the light of the Pandemic Covid-19 situation and as per instructions.

(2.) CRM-11960-2021

(3.) For the reasons mentioned in the application, the same is allowed and CRM-M-36462-2020 is taken on Board today itself.