LAWS(P&H)-2021-5-70

PAWAN KUMAR Vs. STATE OF PUNJAB

Decided On May 28, 2021
PAWAN KUMAR Appellant
V/S
STATE OF PUNJAB Respondents

JUDGEMENT

(1.) Case taken up through video conferencing.

(2.) This is an application for pre-ponment of hearing in the main petition which is fixed for 23/8/2021.

(3.) Heard.