SUKHWINDER RAM Vs. UNION OF INDIA

JUDGEMENT

(1.) CM-4928-CWP-2021

(2.) This application has been filed for placing on record the short reply by way of affidavit.

(3.) For the reasons recorded in the application, the same is allowed. The accompanying short reply by way of affidavit of Purshotam Kumar Padam, Assistant Passport Officer, Jalandhar is taken on record. Main case