(1.) Application is allowed, as prayed for. Exemption sought is granted.
(2.) Prayer in the present application is for placing on record synopsis on behalf of the respondents in view of the order dtd. 4/12/2019.
(3.) Application is allowed. Synopsis is taken on record.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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