LAWS(P&H)-2021-9-42

YOGENDER SANDHU Vs. STATE OF HARYANA

Decided On September 21, 2021
Yogender Sandhu Appellant
V/S
STATE OF HARYANA Respondents

JUDGEMENT

(1.) Matter has been taken up through video conferencing via Webex facility in the light of the Pandemic Covid-19 situation and as per instructions.