LAWS(P&H)-2021-9-73

SANDEEP KUMAR Vs. STATE OF HARYANA

Decided On September 24, 2021
SANDEEP KUMAR Appellant
V/S
STATE OF HARYANA Respondents

JUDGEMENT

(1.) The main case is fixed for 14/10/2021.

(2.) Prayer is for pre-poning the date of hearing.

(3.) Notice of the application.