SAURABH Vs. STATE OF HARYANA

JUDGEMENT

(1.) The matter is taken up for hearing through video conference due to COVID-19 situation.

(2.) This criminal revision is filed being aggrieved of statement recorded on 25/2/2021 of petitioner-Saurabh pleading guilty.

(3.) Vide order of even date, the petitioner was sentenced to undergo as under: