MOHINDER SINGH Vs. NARCOTICS CONTROL BUREAU

JUDGEMENT

(1.) The matter is taken up for hearing through video conference due to COVID-19 situation.

(2.) Crm-5206-2021 : This is an application to place on record documents regarding the health of the applicant/ petitioner.

(3.) For the reasons stated therein, the application is allowed. The documents are taken on record subject to just exceptions.