REGENT COMPUTRONICS PVT. LTD.

Vimla Mehta Appellant

V/S

MOHAN LAL Respondents

Referred Judgements :-

SHYAMWATI SHARMA AND OTHERS VERSUS KARAM SINGH [REFERRED TO]
SARLA VERMA VS. DELHI TRANSPORT CORPORATION [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. PRANAY SETHI [REFERRED TO]
MAGMA GENERAL INSURANCE CO LTD VS. NANU RAM ALIAS CHUHRU RAM & ORS [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LIMITED VS. SATINDER KAUR [REFERRED TO]

JUDGEMENT

(1.) This matter is being taken up for hearing through video conferencing due to outbreak of the pandemic, COVID-19. CM-6793-CII-2021

(2.) rayer in the application is for listing this appeal for hearing as the issues involved stand crystalised by various judgments of the Hon'ble Sureme Court.

(3.) Notice of the application.

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VIMLA MEHTA Vs. MOHAN LAL

Referred Judgements :-

JUDGEMENT

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