REGENT COMPUTRONICS PVT. LTD.

KARAN KUMAR Appellant

V/S

STATE OF HARYANA Respondents

Referred Judgements :-

KULWINDER SINGH AND OTHERS VS. STATE OF PUNJAB [REFERRED TO]
STATE OF HARYANA VS. BHAJAN LAL [REFERRED TO]
B S JOSHI VS. STATE OF HARYANA [REFERRED TO]
GIAN SINGH VS. STATE OF PUNJAB [REFERRED TO]
NARINDER SINGH VS. STATE OF PUNJAB [REFERRED TO]

(1.) Matter has been taken up through video conferencing via Webex facility in the light of the Pandemic Covid-19 situation and as per instructions.

(2.) CRM-29534-2021

(3.) This is an application seeking preponment of the date in the main petition.